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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(c) in Pratap University, Jaipur Act, 2011

(c)five persons nominated by the Sponsoring Body out of whom two shall be eminent educationists or specialist in disciplines specified in Schedule II;