Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 106(1)] [Section 106] [Entire Act]

State of Karnataka - Subsection

Section 106(1)(j) in Karnataka Co-Operative Societies Act, 1959

(j)an order made by the Registrar under section 72 directing the winding up of a co-operative society;