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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2)(n) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(n)organise quarterly meeting with all stakeholders at district level including childline, Specialised Adoption Agencies, Officer-in-Charges of Homes, Non-Governmental Organisations and members of public to review the progress and implementation of the Act; and