Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(4) in Andhra Pradesh Co-Operative Societies Act, 1964

(4)Every dispute relating to, or in connection with any election [shall be referred under] [Substituted by Act No. 35 of 1987, w.e.f. 26.6.1987.] sub-section (3) only after the date of declaration of the result of such election.]