Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 305 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

305. Conditions for Award of the Medal without Gratuity.

- The Medal without gratuity may be awarded to those who are eligible for but have not received the Medal with gratuity.