Calcutta High Court
Meenakshi Periwal vs Arvind Kumar Newar And Ors on 1 October, 2020
Author: Shampa Sarkar
Bench: Shampa Sarkar
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO 94 OF 2020
I.A.NO. GA/1/2020
MEENAKSHI PERIWAL
VERSUS
ARVIND KUMAR NEWAR AND ORS.
APO 92 OF 2020
TS 6 OF 2004
I.A.NO. GA/1/2020
HARSH VARDHAN LODHA
VERSUS
ARVIND KUMAR NEWAR AND ORS.
APO 98 OF 2020
I.A.NO. GA/1/2020
ADITYA VIKRAM LODHA
VERSUS
ARVIND KUMAR NEWAR AND ORS.
BEFORE :
THE HON'BLE CHIEF JUSTICE THOTTATHIL B. RADHAKRISHNAN
And
THE HON'BLE JUSTICE SHAMPA SARKAR
Date : 01st October, 2020
(VIA VIDEO CONFERENCE)
Appearance:-
Mr.Saktinath Mukherjee,Sr.Advocate
Mr. Arindam Banerjee, Adv
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
...for Universal Cables Limited..
Mr. Ranjan Kr. Bachawat, Sr. Adv.
Mr. Anubhav Sinha, Adv.
Mr. Sayan Roychowdhury, Adv.
2
Mr. Satyaki Mukherjee, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
....for Birla Cables Limited.
Mr. Kalyan Kumar Bandopadhyay, Sr. Adv.
Mr. Amitesh Banerjee, Sr. Adv.
Mr. Sakya Sen, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Dripto Majumdar, Adv.
...for Vindhya Telelinks Ltd.
Mr. Jaydip Kar, Sr. Adv.
Mr. Aspi Chinoy, Sr.Adv.
Mr. Vineet Naik, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
...for Birla Corporation Limited
Mr.Anindya Kumar Mitra,Sr.Adv.
Mr.Abhrajit Mitra,Sr.Advocate
Mr.Debanjan Mandal,Advocate
Mr.Sanjiv Trivedi,Advocate
Mr.Soumya Roychowdhury,Advocate
....for Harsh Vardhan Lodha.
Mr.Jayanta Kumar Mitra,Sr.Adv.
Mr.Jishnu Chowdhury,Adv.
Mr.Kunal Vajani,Advocate
Mr.Rachit Lakhmani,Advocate
Mr.Sanket Sarawgti,Advocate
Mr.Sarvapriya Mukherjee,Adv.
Mr.Shaunak Mitra,Advocate.
....for Meenakshi Pariwal.
Mr.Partha Sarathi Sengupta,Sr.Adv.
Mr.Deepan Kumar Sarkar,Adv.
Ms.Iram Hassan,Adv.
...for Aditya Vikram Lodha.
Mr. S.K. Kapur, Sr. Adv.
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Hirak Kr. Mitra, Sr.Adv.
Mr. Surajit Nath Mitra, Sr. Adv.
Mr. K V Viswanathan, Sr. Adv.
Mr. Ratnanko Banerjee, Sr. Adv.
Mr. Jishnu Chowdhury, Adv.
Mr. Swarnendu Ghosh, Adv.
Dr. Birendra Saraf, Adv.
3
Mr. Janak Dwarkadas, Adv.
Mr. Mahesh Aggarwal, Adv.
Mr. Malay Seal, Adv.
Mr. Mukul Rohatgi, Adv.
Ms. Namrata Vinod, Adv.
Mr. N.G. Khaitan, Adv.
Mr. Prasun Ghosh, Adv.
Mr. Pratik Mukhopadhyay, Adv.
Mr. Rohan Dakshini, Adv.
Ms. Suchismita Chatterjee, Adv.
Ms. Vaibhavi Pandey, Adv.
Ms. Vineeta Meharia, Adv.
Ms. Debdutta Sen, Adv.
...for the respondent
Mr. Hirak Kumar Mitra, Sr.Adv. Ms. Debdutta Sen, Adv.
Mr. Prasun Ghosh, Adv.
...for respondents Mr.Joy Saha,Sr.Advocate Ms. Asmita Raychaudhuri, Adv. Mr.Rajesh Upadhyay,Adv.
Mr.Yash Vardhan Deora,Adv.
......For Intervenor.
THE COURT: In view of the order passed in the group of appeals being APO 89 of 2020, APO 90 of 2020, APO 91 of 2020, APO 95 of 2020 and APO 96 of 2020, dated 01st October, 2020 on the point of ad interim stay, the same order will be applicable, to the extent relevant, in these appeals also.
(THOTTATHIL B. RADHAKRISHNAN, C.J.) (SHAMPA SARKAR, J.)