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Calcutta High Court

Meenakshi Periwal vs Arvind Kumar Newar And Ors on 1 October, 2020

Author: Shampa Sarkar

Bench: Shampa Sarkar

                    IN THE HIGH COURT AT CALCUTTA
                     CIVIL APPELLATE JURISDICTION
                             ORIGINAL SIDE


                            APO 94 OF 2020
                          I.A.NO. GA/1/2020
                         MEENAKSHI PERIWAL
                               VERSUS
                    ARVIND KUMAR NEWAR AND ORS.

                            APO 92 OF 2020
                             TS 6 OF 2004
                          I.A.NO. GA/1/2020
                        HARSH VARDHAN LODHA
                               VERSUS
                    ARVIND KUMAR NEWAR AND ORS.

                            APO 98 OF 2020
                          I.A.NO. GA/1/2020
                        ADITYA VIKRAM LODHA
                               VERSUS
                    ARVIND KUMAR NEWAR AND ORS.


BEFORE :

THE HON'BLE CHIEF JUSTICE THOTTATHIL B. RADHAKRISHNAN
   And
THE HON'BLE JUSTICE SHAMPA SARKAR

Date : 01st October, 2020

(VIA VIDEO CONFERENCE)

                                Appearance:-

                                Mr.Saktinath Mukherjee,Sr.Advocate
                                Mr. Arindam Banerjee, Adv
                                Mr. Paritosh Sinha, Adv.
                                Mr. Saubhik Chowdhury, Adv.
                                Mr. Dripto Majumdar, Adv.
                                ...for Universal Cables Limited..

                                Mr. Ranjan Kr. Bachawat, Sr. Adv.
                                Mr. Anubhav Sinha, Adv.
                                Mr. Sayan Roychowdhury, Adv.
  2


Mr. Satyaki Mukherjee, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
....for Birla Cables Limited.

Mr.   Kalyan Kumar Bandopadhyay, Sr. Adv.
Mr.   Amitesh Banerjee, Sr. Adv.
Mr.   Sakya Sen, Adv.
Mr.   Paritosh Sinha, Adv.
Mr.   Dripto Majumdar, Adv.
        ...for Vindhya Telelinks Ltd.

Mr. Jaydip Kar, Sr. Adv.
Mr. Aspi Chinoy, Sr.Adv.
Mr. Vineet Naik, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
...for Birla Corporation Limited

Mr.Anindya Kumar Mitra,Sr.Adv.
Mr.Abhrajit Mitra,Sr.Advocate
Mr.Debanjan Mandal,Advocate
Mr.Sanjiv Trivedi,Advocate
Mr.Soumya Roychowdhury,Advocate
....for Harsh Vardhan Lodha.

Mr.Jayanta Kumar Mitra,Sr.Adv.
Mr.Jishnu Chowdhury,Adv.
Mr.Kunal Vajani,Advocate
Mr.Rachit Lakhmani,Advocate
Mr.Sanket Sarawgti,Advocate
Mr.Sarvapriya Mukherjee,Adv.
Mr.Shaunak Mitra,Advocate.
....for Meenakshi Pariwal.

Mr.Partha Sarathi Sengupta,Sr.Adv.
Mr.Deepan Kumar Sarkar,Adv.
Ms.Iram Hassan,Adv.
...for Aditya Vikram Lodha.

Mr. S.K. Kapur, Sr. Adv.
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Hirak Kr. Mitra, Sr.Adv.
Mr. Surajit Nath Mitra, Sr. Adv.
Mr. K V Viswanathan, Sr. Adv.
Mr. Ratnanko Banerjee, Sr. Adv.
Mr. Jishnu Chowdhury, Adv.
Mr. Swarnendu Ghosh, Adv.
Dr. Birendra Saraf, Adv.
                                         3


                                      Mr. Janak Dwarkadas, Adv.
                                      Mr. Mahesh Aggarwal, Adv.
                                      Mr. Malay Seal, Adv.
                                      Mr. Mukul Rohatgi, Adv.
                                      Ms. Namrata Vinod, Adv.
                                      Mr. N.G. Khaitan, Adv.
                                      Mr. Prasun Ghosh, Adv.
                                      Mr. Pratik Mukhopadhyay, Adv.
                                      Mr. Rohan Dakshini, Adv.
                                      Ms. Suchismita Chatterjee, Adv.
                                      Ms. Vaibhavi Pandey, Adv.
                                      Ms. Vineeta Meharia, Adv.
                                      Ms. Debdutta Sen, Adv.
                                                             ...for the respondent

Mr. Hirak Kumar Mitra, Sr.Adv. Ms. Debdutta Sen, Adv.

Mr. Prasun Ghosh, Adv.

...for respondents Mr.Joy Saha,Sr.Advocate Ms. Asmita Raychaudhuri, Adv. Mr.Rajesh Upadhyay,Adv.

Mr.Yash Vardhan Deora,Adv.

......For Intervenor.

THE COURT: In view of the order passed in the group of appeals being APO 89 of 2020, APO 90 of 2020, APO 91 of 2020, APO 95 of 2020 and APO 96 of 2020, dated 01st October, 2020 on the point of ad interim stay, the same order will be applicable, to the extent relevant, in these appeals also.

(THOTTATHIL B. RADHAKRISHNAN, C.J.) (SHAMPA SARKAR, J.)