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[Cites 0, Cited by 0] [Section 2(39)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(39)(h) in Mizoram Cooperative Societies Act, 2006

(h)"Sympathizer Member" means a person who sympathies with the aims and objects of the co-operative and who is admitted by the co-operative as such member.