- The [State Government] [Substituted for the words 'Local Government' by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950] shall fix the number of Tehsildars and Naib-Tehsildars to be appointed [-] [The words 'and the Financial Commissioner may make rules for their appointment and removal' were omitted by the Government of India (Adaptation of Indian Laws) Order, 1937.].
