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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(1)(k) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(k)"Fund" means Telecom Regulatory Authority of India Contributory Provident Fund constituted under sub-rule(l) of rule 3;