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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(3) in U.P. Consolidation of Holdings Rules, 1954

(3)After appeals preferred under sub-section (I-A) of Section 29 have been decided, the Assistant Consolidation Officer shall issue certificates of award of compensation to its recipients in C.H. Form 35. He shall also issue a notice in C.H. Form 36 to the payer.] [Substituted by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.]