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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 16(1) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(1)Every subscriber shall subscribe monthly to the Fund when on duty or foreign service but not during a period of suspension:Provided that a subscriber on reinstatement after a period passed under suspension shall be allowed the option of paying in one sum, or in installments, any sum not exceeding the maximum amount of arrears of subscriptions payable for that period.Note: A subscriber need not subscribe during a period treated as dies non.