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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(3) in Andhra Pradesh Brewery Rules, 2006

(3)If the manufactory works on Sunday or other public holiday, Excise Officer shall be preset and shall make adequate arrangements for regulating the entry or exit of persons at fixed hours in connection with the working of the manufactory.