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State of Tamilnadu - Section

Section 16 in Tamil Nadu Khadi and Village Industries Board Act, 1959

16. Subventions, loans and grants to the Board.

(1)The Government may, from time to time, make subventions and grants to the Board for the purposes of this Act on such terms and conditions as the Government may, in each case, determine.
(2)The Government may, from time to time, advance loans to the Board on such terms and conditions not inconsistent with the provisions of this Act as the Government may determine.