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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(2)(e) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(e)Member-Secretary not below the rank of Commissioner & Secretary to the Government of Meghalaya of the Nodal Department.