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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(8)(d) in The Himachal Pradesh National Law University Act, 2016

(d)be the competent authority to appoint the teachers, librarians, finance officer and other officers in consultation with the Chancellor on the recommendations of the Selection Committee appointed by the Executive Council thereof for that purpose in accordance with the guidelines prescribed by regulations;