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State of Rajasthan - Section

Section 5 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

5. [ Form of notice under Section 20(2). - The notice to be issued to the tenant under sub-section (2) of Section 20 shall be in Form K.] [Substituted by Notification No. 11089/BR, dated 5-9-1959, Published in Rajasthan Gazette, Part IV-C, dated 10-12-1959.]