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State of Uttar Pradesh - Section

Section 99 in Rules under the United Provinces Excise Act, 1910

99. Control over Excise Inspectors, etc.

- The Assistant Excise Commissioner is the drawing and disbursing officer in matters of travelling allowance, disbursement of pay and of contingent expenditure of Excise Inspectors, Clerks, Tari Supervisors and peons within his charge. The accounts of all such expenditure and of supply of stationery and forms are maintained by him. He has power to grant casual leave to Excise Inspectors, Clerks and Tari Supervisors under him. He has control of the appointment, leave, punishment, etc. of Excise Constables within his charge.Superintendents Of Excise