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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(3)(a) in The Orissa Inland Steam Vessels Rules, 1935

(a)the certificate of survey required under Section 10 of the Act to be affixed in a conspicuous part of the vessel shall be continuously exhibited by the owner or master of the vessel in English in a legible manner, protected from defacement by a glass frame securely fixed in such a position that all the terms of the certificate can be easily read by all persons on board the vessel;