Section 12 in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013
12. Procedure for renewal of license.
(1)Every Establishment must apply for renewal of its license at least 3 months before the date of expiry of its license.(2)The procedure for renewal shall be the same as for licensing of new Establishments.
