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Central Administrative Tribunal - Delhi

Sargam Ahlawat vs Delhi Subordinate Services Selection ... on 31 October, 2018

          Central Administrative Tribunal
                  Principal Bench

              OA No.535/2018
                   WITH
    OA No.536/2018 with MA No.546/2018
    OA No.537/2018 with MA No.551/2018
    OA No.538/2018 with MA No.1821/2018
 OA No.570/18, MA No.573/18 & MA No.574/18
              OA No.2617/2018
   OA No.2699/2018 with MA No.3009/2018
   OA No.3157/2018 and OA No.3213/2018

     New Delhi, this the 31st day of October, 2018

Hon'ble Mr. Justice L. Narasimha Reddy, Chairman
   Hon'ble Ms. Aradhana Johri, Member (A)

OA No. 535/2018

1.   Ms. Sargam Ahlawat
     D/o Sh. Om Veer Singh
     R/o C-885, LIG DDA Flats
     East of Loni Road, Shahdara
     Delhi-93, Aged about 37 years

2.   Ms. Kusum Lata
     D/o Sh. Shiv Kumar
     R/o 1/3038, Ram Nagar
     Loni Road, Shahdara, Delhi-32
     Aged about 41 years.

3.   Mrs. Ranju Yadav
     W/o Sh. Chittarpal
     R/o H.No.518, Sector 39
     Gurgaon, Near Baktavar Chowk, Delhi
     Aged about 35 years

4.   Ms. Sapna Malik
     D/o B.S. Malik
     R/o Flat No.405, DDA
     SFS Sector 22, Dwarka, New Delhi
     Aged about 32 years

5.   Ms. Rajni Kumari
     D/o Sh. Shankar Lal
                             2
                                              OA No.535/2018 & Ors.




     R/o 11/12, School Road, Uttam Nagar
     Gali No.55, New Delhi-59
     Aged about 33 years

6.   Ms. Khushbu Sharma
     D/o Sh. D.K. Sharma
     R/o H. No.156, Near Hanuman Mandir
     Haider Pur, Delhi
     Aged about 32 years

7.   Mrs. Renu W/o Sundeep Kaushik
     Aged about 36 years
     R/o H. No.209, Gali No.6
     SBS Colony Karawal Nagar           ...Applicants

(By Advocates: Shri T.D. Yadav and Shri Vinay Kumar)

                         Versus
1.   Govt. of NCT of Delhi
     Through its Chief Secretary
     A-Wing, 5th Floor
     Delhi Secretariat, I.P. Estate
     New Delhi.

2.   Delhi Subordinate Services Selection
     Board(DSSSB), Through its Chairman
     FC-18, Karkardooma Institutional Area
     Delhi-92.

3.   The Director, Directorate of Education
     Govt. of NCT of Delhi
     Old Secretariat, Delhi-54.

4.   Lieutenant Governor of Delhi
     Raj Niwas, Rajpur Road
     Delhi.                             ...Respondents

(By Advocates: Ms. Harvinder Oberoi, Additional
Standing counsel and Shri Anuj Kumar Sharma)

OA No. 536/2018

1.   Annu Kumar, D/o Tejpal
     D.O.B.: 01/12/87
     Female(Aged 30 Y 2M(Gen)
     Address: VPO Nuna Mazra, Tehsil
                            3
                                            OA No.535/2018 & Ors.




     Bahadurgarh, District Jhajjar
     Haryana-124502.

2.   Kavita, W/o Narender Dabas
     D.O.B.:15/07/1987
     Female(Aged 30 Y 6M(Gen)
     Address: VPO Mazra Dabas.

3.   Sudesh, W/o Hari Ram
     D.O.B.:21/09/1979
     Female(Aged 38 Y 2M(OBC)
     Address: VPO Mazra Dabas
     Delhi-110081.

4.   Mamta, D/o Laxman Singh
     D.O.B.:04/01/1983
     Female(Aged 35 Y (OBC)
     Address: H.No.167
     Village Maidan Garhi
     New Delhi-110068

5.   Kiran, D/o Purshottam Soni
     D.O.B.:02/09/1983
     Female(Aged 34 Y 4M(OBC)
     Address: H.No. 33/A/2, Block Dharam
     Pura Najafgarh, New Delhi-110043.

6.   Meena, D/o Chanda Ram
     D.O.B.:17/10/1982
     Female(Aged 35 Y 3M(SC)
     Address: H.No.E-217 Mangol Puri
     Delhi-110083.

7.   Jyoti Kumar, D/o Jaipal Singh
     D.O.B.:19.09.1979
     Female Aged 37 Y 4 M(SC)
     Address: H. No.148/6, Bhim Nagar
     Sarang Road, Sonepat Haryana

8.   Parveena, D/o Jai Bhagwan
     D.O.B.:09/11/1984
     Female(Aged 33 Y 2M(OBC)
     Address: H.No.109, D-BLK Ph-2, Durga
     Vihar Najafgarh Delhi-110043.
                           4
                                           OA No.535/2018 & Ors.




9.   Reeta, W/o Ravinder Sehrawat
     D.O.B.:05/11/1987
     Female(Aged 30 Y 2M)(GEN)
     Address: 8/31, Mehram Nagar, Opp
     Palam Airport Delhi-110037

10. Seema Sharawat, D/o Ajit Singh
    D.O.B.:18/11/1984
    Female(Aged 33 Y 2M(OBC)
    Address: C-183, Prem Nagar
    Extn. Kirari Delhi-110086.

11. Radha Devi, D/o Lilu Ram
    D.O.B.:20/07/1982
    Female(Aged 35 Y 6M(GEN)
    Address: H.No.446, VPO
    Devshar, Tehsil/Dist. Bhiwani
    Haryana-127021.

12. Minakshi Grewal, D/o Rajvir Singh Grewal
    D.O.B.:10/05/1987
    Female(Aged 30 Y 8M(GEN)
    Address: Jhajjar By Pass, New Kenehli
    Road, Rohtak, Haryana

13. Sarita Rani, W/o Deeapk Kumar
    D.O.B.:02/12/1984
    Female(Aged 37 Y 2M(OBC)
    Address: Village Dariyapur
    Khurd, Post Ujawa, New Delhi-110073.

14. Kavita, D/o Jaipal Dahiya
    D.O.B.:17/01/1985
    Female(Aged 33 Y(OBC)
    Address: H.No.272, Patna
    Dullan, Bawana Delhi-110039.

15. Varsha Rani, D/o Pratap Singh
    D.O.B.:10/10/1987
    Female(Aged 30 Y 3M(GEN)
    Address: C-27A, Jeevan Park
    Pankha Road, Uttam Nagar
    New Delhi-110059

16. Parveen Kumari, D/o Ramphal Singh
    D.O.B.:30/12/1987
                           5
                                           OA No.535/2018 & Ors.




     Female(Aged 30 Y 1M(GEN)
     Address: H.No.1983, Sec. 30
     Bhiwani, Haryana-127021.

17. Ravinder Kumar, S/o Bhagwat Singh
    D.O.B.:29/01/1985
    Male(Aged 33 Y (OBC)
    Address: H.No.F-48, Gali No.6
    Sadatpur Extn Delhi-110094.

18. Amit Sharma, S/o Dayanand
    D.O.B.:10/01/1986
    Male(Aged 32 Y (GEN)
    Address: Village Begumpur
    Delhi-110086

19. Rajbir, S/o Phool Singh
    D.O.B.:04/08/1977
    Male(Aged 40 Y 5M(SC)
    Address: VPO, Gautam Nagar Tauru
    Dist. Mewat, Haryana PIN 122105.

20. Babita Rani, W/o Parveen Kumar
    D.O.B.:01/09/1985
    Female(Aged 32 Y (OBC)
    Address: Khorkhoda Dist. Sonepat
    Haryana-131402.

21. Satish Kumar, S/o Jageram
    D.O.B.:12/06/1987
    Male(Aged 30 Y 6M(GEN)
    R/o village Busana, The Gohana
    Dist. Sonepat, Haryana-131306.

22. Yogita, W/o Ashish Bhardwaj
    D.O.B.:06/04/1986
    Female(Aged 31 Y 9M(GEN)
    R/o House No.39, Village
    Naya Bans, Delhi-8                 ...Applicants

(By Advocate: Shri J.S. Mann)

                       Versus

1.   Govt. of NCT of Delhi
     Through the Chief Secretary
                               6
                                              OA No.535/2018 & Ors.




     5th Floor, Delhi Sechivalaya
     New Delhi.

2.   Delhi Subordinate Services Selection
     Board(DSSSB) through its Chairman
     GNCTD, FC-18, Karkardooma Institutional Area
     Delhi-92.

3.   Director of Education
     Dte of Education
     Govt. of NCT of Delhi
     Civil Lines, Delhi-54.              ...Respondents

(By Advocate: Ms.       Harvinder   Oberoi,    Additional
Standing counsel)

OA No. 537/2018

1.   Salochana Devi, Age 38 years
     D/o Sh. Hoshiar Singh
     R/o Near Mata Mandir
     Village-Paprawat
     PO-Najafgarh, New Delhi-110043.

2.   Seema Rani, Age 34 years
     W/o Sh. Vijay Pal
     R/o H. No.983, Sector-2
     Bahadurgarh, Haryana

3.   Suman Rani, Age 32 years
     W/o Sh. Deepak Dalal
     R/o VPO-Asauda, Pana-Todran
     Tehsil-Bahadurgarh
     District-Jhajjar
     Haryana.                            ...Applicants

(By Advocate: Shri Yashpal Rangi)

                         Versus
Govt. of NCT of Delhi and Ors. through

1.   Chief Secretary, Govt. of NCT of Delhi
     New Secretariat, I.P. Estate
     New Delhi.
                             7
                                              OA No.535/2018 & Ors.




2.   Delhi Subordinate Services Selection
     Board(DSSSB) through its Chairman
     FC-18, Karkardooma Institutional Area
     Delhi-92.

3.   The Director, Directorate of Education
     Govt. of NCT of Delhi
     Old Secretariat, Delhi.             ...Respondents

(By Advocates: Shri Jagdish N. And Anuj Kumar
Sharma)

OA No. 538/2018

Ajay Kumar (Aged about 32 years)
S/o Sh. Mahesh Prakash
R/o C-7/57, Keshav Puram, Delhi
Post of Special Educator Teacher under
Post Code 87/17.                       ...Applicant

(By Advocate: Shri R.K. Shukla)

                         Versus

1.   Govt. of NCT of Delhi
     Through its Chief Secretary
     A-Wing, 5th Floor
     Delhi Secretariat, I.P. Estate
     New Delhi.

2.   Union of India through its Secretary
     Ministry of Human Resource Development
     Shastri Bhawan, New Delhi.

3.   Delhi Subordinate Services Selection
     Board(DSSSB) through its Chairman
     FC-18, Karkardooma Institutional Area
     Delhi-92.

4.   The Director of Education
     Directorate of Education
     Govt. of NCT of Delhi
     Old Secretariat Building, Civil Lines
     Delhi-110054.                         ...Respondents

(By Advocate: Shri Anuj Kumar Sharma)
                           8
                                             OA No.535/2018 & Ors.




OA No. 570/2018

1.   Kirti Anand, s/o Shiv Kumar Anand
     R/o C-129, Rama Park
     Uttam Nagar
     Delhi-59
     DOB 27/12/1986
     Cetegory-General

2.   Kavit, D/o Kishan Lal
     R/o RZE 1/B, New Roshanpura
     Najafgarh
     New Delhi 43, DOB 02/02/1982
     Category OBC

3.   Needhi, D/o Jai Bhagwan
     R/o H.No. 182, Kampu Wali Galikanjhawala
     Delhi -110081
     DOB 13/07/1987
     Category General

4.   Sangeeta, D/o Kanwal Singh
     R/o H. No.142/152, Kanjhawala Village
     Delhi-110081, DOB 07/09/1984
     Category OBC

5.   Ajay Kumar Verma
     S/o Sumer Singh
     R/o H.No.1387, Gali Sunaro Wali
     Najafgarh, New Delhi-110043.
     DOB 06/01/1984
     Category OBC

6.   Sumit Rana, S/o Jai Inder Rana
     R/o H. No. 386, Village & PO
     Mukhmelpur, Delhi-110036.
     DOB 04/04/1984, Category OBC

7.   Sheetal, D/o Shyam Yadav
     R/o H. No.B-185/5/6, Yadav Market Road
     Near Shiv Mandir, Swaroop Nagar
     Delhi-42, DOB 26/12/1983
     Category OBC

8.   Soniya, D/o Trilok Chand
     R/o H. No.203, Shad Wali Gali
                            9
                                                OA No.535/2018 & Ors.




     Village & PO Ghoga, Delhi - 39
     DOB 28/11/1986

9.   Rinky, D/o Suresh Kumar
     R/o T-510/C-21
     Baljeet Nagar, Hill Marg
     New Delhi, DOB 29/12/1987

10. Seema, D/o Dinesh Kumar
    R/o 4/158, Lalita Park
    Laxmi Nagar, New Delhi-110092.

11. Anita Kataria
    D/o Brijpal Singh Kataria
    R/o A-165, Devli Extension, Near DDA Flats
    Tigri, New Delhi-110062.
    DOB 02/07/1982                    ..Applicants

(By Advocate: Shri Varun Singh)

                        Versus

1.   Govt. of NCT of Delhi
     Through Standing Counsel, GNCT
     The Central Administrative Tribunal
     Principal Bench, New Delhi.

2.   Directorate of Education
     Through its Director
     Govt. of NCT of Delhi
     Old Secretariat, Delhi-54.

3.   Delhi Subordinate Services Selection
     Board(DSSSB) through Examination Controller
     FC-18, Karkardooma Institutional Area
     (Near Railway Reservation Centre)
     Delhi-110092.                      ...Respondents

(By Advocate: Ms.       Harvinder     Oberoi,    Additional
Standing counsel)

OA No. 2617/2018

Parvinder S/o Sh. Ranbir Singh
R/o House No.793
Sector 23, Sonipat
                             10
                                             OA No.535/2018 & Ors.




(Age 23 years)
(Assistant Primary Teacher TGT (Post Code 89/17
Group 'B')                             ...Applicant

(By Advocate: Shri Yogesh Kumar Mahur)

                         Versus

1.   Govt. of NCT of Delhi
     Through its Chief Secretary
     A-Wing, 5th Floor
     Delhi Secretariat, I.P. Estate
     New Delhi.

2.   Union of India through its Secretary
     Ministry of Human Resource Development
     Shastri Bhawan, New Delhi.

3.   Delhi Subordinate Services Selection
     Board(DSSSB) through its Chairman
     FC-18, Karkardooma Institutional Area
     Delhi-92.

4.   The Director of Education
     Directorate of Education
     Govt. of NCT of Delhi
     Old Secretariat Building, Civil Lines
     Delhi-110054.

5.   Central Board of Secondary Education
     Through its Chairperson
     'Shiksha Kendra', 2, Community Centre
     Preet Vihar, New Delhi-110092.    ...Respondents

(By Advocates: Shri D.K. Singh for Ms. Purnima
Maheshwari and Ms. Esha Mazumdar)

OA No.2699/2018

1.   Shivani Aged about 21 years
     D/o Jasbir Singh
     R/o Pocket G-4, House No.106-107
     Third Floor Sector-11, Rohini, Delhi
     (Applicant for Primary Teacher Post Code 1/18)
     (Female)/Non CTET Qualified.
                           11
                                           OA No.535/2018 & Ors.




2.   Atisha Sharma, Aged about 21 years
     S/o Sh. Narender Sharma
     Resident of House 1575, Pana Mamurpur
     Narela Delhi-110040
     (Applicant for Primary Teacher Post Code 1/18)
     (Female)/Non CTET Qualified.

3.   Saurabh, Aged about 22 years
     S/o Sh. Subhash
     Resident of House R-85, Gali No.15A
     Swatantra Nagar, Narela Delhi-110040
     (Applicant for Primary Teacher Post Code 1/18)
     (Female)/Non CTET Qualified.

4.   Deepak, Aged about 24 years
     S/o Sh. Mahender
     R/o House C-572, Gali No. 27A
     Swatantra Nagar, Narela
     Delhi - 110040.
     (Applicant for Primary Teacher Post Code 1/18)
     (Female)/Non CTET Qualified.

5.   Sonam Dalal, Aged about 22 years
     D/o Surender, R/o 1683, Chhara Charra
     Bahadurgarh, Jhajjar, Haryana-124504.
     (Applicant for Primary Teacher Post Code 1/18)
     (Female)/Non CTET Qualified.

6.   Sabita Devi Phalswal
     W/o Narender Singh
     WZ 87/122, Dabri Palam Road
     Near Dwarka Flyover New Delhi
     (Applicant for Primary Teacher Post Code 1/18)
     (Female)/Non CTET Qualified.

7.   Anuradha, Age 34 years
     D/o Sh. Ram Kishan Khatri
     R/o House No.C/204
     Laxmi Park Nangloi Delhi-110041.
     (Applicant for Primary Teacher Post Code 1/18)
     (Female)/Non CTET Qualified.

8.   Raj Bala, Aged about 37 years
     D/o Prem Chand
     R/o WZ 42, Hari Nagar Park
     New Multan Nagar, North
                             12
                                           OA No.535/2018 & Ors.




     West Delhi-110056
     (Applicant for Primary Teacher Post Code 1/18)
     (Female)/Non CTET Qualified.

9.   Pankaj Sehrawat Aged about 27 years
     S/o Rajvir Singh
     R/o 139, Badi Chaupal Wali Gali
     Dariyapur Kalan, North West
     Delhi-110039.
     (Applicant for Primary Teacher Post Code 1/18)
     (Female)/Non CTET Qualified.

10. Sudha Aged about 30 years
    D/o Surender Kumar
    R/o D-30/A, Meera Enclave
    Village Runhoula, PO: Nangloi
    Delhi-110041.
    (Applicant for Primary Teacher Post Code 1/18)
    (Female)/Non CTET Qualified.

11. Kiran Ran Aged about 36 years
    W/o Rajender Singh Rana
    R/o House No.446, Qutub Garh
    Delhi - 110039
    (Applicant for Primary Teacher Post Code 1/18)

12. Nishta Mathur Aged about 19 years
    D/o Yogesh Kumar
    VPO Matri, Karala, Delhi-81
    (Applicant for Primary
    Teacher Post Code 1/18)        ...Applicants

(By Advocate: Shri Yogesh Kumar Mahur)

                         Versus

1.   Govt. of NCT of Delhi
     Through its Chief Secretary
     A-Wing, 5th Floor
     Delhi Secretariat, I.P. Estate
     New Delhi.

2.   Union of India through its Secretary
     Ministry of Human Resource Development
     Shastri Bhawan, New Delhi.
                             13
                                                 OA No.535/2018 & Ors.




3.   Delhi Subordinate Services Selection
     Board(DSSSB) through its Chairman
     FC-18, Karkardooma Institutional Area
     Delhi-92.

4.   The Director of Education
     Directorate of Education
     Govt. of NCT of Delhi
     Old Secretariat Building, Civil Lines
     Delhi-110054.

5.   Central Board of Secondary Education
     Though its Chairperson
     'Shiksha Kendra', 2, Community Centre
     Preet Vihar, New Delhi-110092.    ...Respondents

(By Advocate: Ms.        Harvinder    Oberoi,     Additional
Standing Counsel)

OA No. 3157/2018

Mansi Mittal, Group 'B' Teacher
Aged about 24 years
D/o Sanjay Mittal
R/o 4276/4, Jai Mata Market
Tri Nagar, Delhi-110035.                     ...Applicant

(By Advocate: Shri Yogesh Kumar Mahur)

                         Versus

1.   Govt. of NCT of Delhi
     Through its Chief Secretary
     A-Wing, 5th Floor
     Delhi Secretariat, I.P. Estate
     New Delhi.

2.   Union of India through its Secretary
     Ministry of Human Resource Development
     Shastri Bhawan, New Delhi.

3.   Delhi Subordinate Services Selection
     Board(DSSSB) through its Chairman
     FC-18, Karkardooma Institutional Area
     Delhi-92.
                             14
                                             OA No.535/2018 & Ors.




4.   The Director of Education
     Directorate of Education
     Govt. of NCT of Delhi
     Old Secretariat Building, Civil Lines
     Delhi-110054.

5.   Central Board of Secondary Education
     Through its Chairperson
     'Shiksha Kendra', 2, Community Centre
     Preet Vihar, New Delhi-110092.    ...Respondents

(By Advocate: Shri Kumar Onkareshwar)

OA No. 3213/2018

Manita Solanki (Aged about 31 years)
D/o Sh. Dalbir Singh
R/o House No. 20C, Matiala Village Group 'B'
Uttam Nagar
New Delhi-110059(Non-CTET).        ...Applicant

(By Advocate: Shri R.K. Shukla)

                         Versus
1.   Govt. of NCT of Delhi
     Through its Chief Secretary
     A-Wing, 5th Floor
     Delhi Secretariat, I.P. Estate
     New Delhi.

2.   Union of India through its Secretary
     Ministry of Human Resource Development
     Shastri Bhawan, New Delhi.

3.   Delhi Subordinate Services Selection
     Board(DSSSB) through its Chairman
     FC-18, Karkardooma Institutional Area
     Delhi-92.

4.   The Director of Education
     Directorate of Education
     Govt. of NCT of Delhi
     Old Secretariat Building, Civil Lines
     Delhi-110054.
                            15
                                              OA No.535/2018 & Ors.




5.   Central Board of Secondary Education
     Through its Chairperson
     'Shiksha Kendra', 2, Community Centre
     Preet Vihar, New Delhi-110092.    ...Respondents

(By Advocate: Ms. Harvinder Oberoi, Addl. Standing
Counsel)
                    ORDER (ORAL)

Justice L. Narasimha Reddy:-

Since all these OAs are identical in nature, they are disposed of by this common order.

2. These OAs are filed challenging the advertisement issued by the respondents proposing to select candidates for the post of Assistant Teacher(Primary), in so far as it stipulated conditions that disentitle the applicants from appearing in the proposed examination for selection. On various dates, interim orders were passed by this Tribunal directing the respondents to permit the applicants to take part in the examination but it was directed that such appearance shall not be treated as adjudication or determination of any rights.

3. We heard T.D. yadav, Shri J.S. Mann, Shri Yashpal Rangi, Shri R.K. Shukla, Shri Varun Singh and Shri Yogesh Kumar Mahur learned counsel for the applicants in respective OAs and Ms. Harvinder Oberoi, Additional Standing Counsel, Shri Anuj Kumar Sharma, Shri 16 OA No.535/2018 & Ors.

Jagdish N., Ms. Esha Mazumdar, Shri D.K. Singh for Ms. Purnima Maheshwari and Shri Kumar Onkareshwar, learned counsel for respondents at length.

4. The applicants felt aggrieved by certain conditions incorporated in the advertisement. While, according to them, the conditions cannot be sustained in law, the respondents plead that they have been incorporated on the basis of the relevant provisions of law as well as the adjudication, that has taken place earlier.

5. The occasion for us to go deep into the issue at this stage would arise if only the results are declared and applicants or some of them come up to the level/zone of selection. It is only with reference to those candidates, who otherwise stand a chance of being selected, that the further particulars or the legality of their claim can be decided. Pendency of the OA is prone to be an impediment for the entire selection process.

6. It is brought to our notice that in W.P. (C) No. 11474/2018 of Hon'ble Delhi High Court stayed the operation of the order in O.A of this category. A copy of 17 OA No.535/2018 & Ors.

same forms part of this record. We, therefore, dispose of these OAs directing that:

(a) In case the applicants herein have not appeared in any examination they shall not be entitled to appear on the basis of the interim order passed in the O.A, in view of the order passed by the Delhi High Court in W.P. (C) No. 11474/2018.
(b) Wherever, the applicants have already appeared in any examination, the respondents shall proceed to declare results of the examination which was held in pursuance of the impugned notification/advertisement.
(c) the interim order passed in these OAs, shall not be construed as conferring eligibility upon them, but the same shall be decided by the respondents separately.
(d) in case the applicants or any of them are found to be in the zone of selection, the respondents shall inform such of them through a notice as to how they are not eligible to participate in the selection process, duly indicating the reasons.
(e) the applicants shall be entitled to submit their explanation/representation putting forward their grievance, within 15 days from the date of receipt of such communication.
18

OA No.535/2018 & Ors.

(f) further steps shall be taken by the respondents as regards the applicants only after the Hon'ble Court decides the issue and shall pass a reasoned order, on the basis of the notice and reply, if any.

(g) the verification as indicated shall be undertaken along with the results in the examination. It shall be open to the applicants to approach the Tribunal if their grievance subsists. There shall be no order as to costs.

7. All the pending MAs stand disposed of.



(Aradhana Johri)           (Justice L. Narasimha Reddy)
  Member(A)                          Chairman

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