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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(1)(c) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(c)removing, where a supply of electricity is no longer required, or where the licensee is authorised to take away and cut off such supply, electric supply-lines, meters, fittings, works or apparatus belonging to the licensee.