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[Cites 0, Cited by 0] [Section 134A(2)] [Section 134A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 134A(2)(a) in The Jammu and Kashmir Representation of the People Act, 1957

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate, and