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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 19(5)(b) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(b)verify whether, at the time of complaint, a period of seven days has expired from the date of registration of the subscriber in the Provider Customer Preference Register;