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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(s) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(s)[ to sanction the increase of pay, allowances or any financial benefit to any employee of the University with the prior approval of the State Government] [Sub-item, (s) substituted by W. B. Act 9 of 1982.];