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State of Tamilnadu - Section

Section 9 in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

9. Allotment of Seats for unaided Educational Institutions.

- The Government or any other authority authorized by the Government to conduct Common Entrance Test and the Government or any other authority authorized by the Government shall select and allot students to any unaided educational institution which voluntarily agrees in writing for seat sharing with the Government.