Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 39 in Haryana Liquor Licence Rules, 1970 (39)No compensation shall be due to any licensee on account of the opening of the new excise vend or the issue of any special excise license during the currency of his license.
