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State of Madhya Pradesh - Section

Section 18 in The M.P. State University Service Rules, 1983

18. Appointment to the Service from the select list.

- Appointments of the officers included in the select list to posts borne on the cadre of the Service shall follow the order in which the names of such officers appear in the Select List :Provided that where administrative exigencies so require, a person whose name is not included in the Select List or who is not next in order in the Select List may be appointed to the service if the [State Government] [Substituted by Notification No. 808-99-C-3-XXXVIII, dated 23-3-1999.] is satisfied that the vacancy is not likely to last for more than six months.