Rajasthan High Court - Jaipur
Rajasthali Proprietorship Firm vs Indian Oil Corp Ltd And Ors on 12 March, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 611/2012
M/s Genus Power Infrastructure
----Petitioner
Versus
Indian Oil Corp Ltd And Ors
----Respondent
Connected With S.B. Civil Writs No. 6695/2011 J C Papers Proprietorship
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 6696/2011 J C Home Tax
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 6697/2011 J C Antiques And Crafts
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 6778/2011 Rajasthali Proprietorship Firm
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 6781/2011 J C Art Industries
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 612/2012 M/s Genus Innovations Ltd (Downloaded on 30/06/2019 at 04:48:22 AM) (2 of 2) [CW-611/2012]
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent S.B. Civil Writs No. 1623/2012 Morani Cars Pvt Ltd
----Petitioner Versus Indian Oil Corp Ltd And Ors
----Respondent For Petitioner(s) : Mr. Sudesh Bansal Adv. For Respondent(s) : Ms. Suruchi Kasliwal Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 12/03/2019 List the matter before another Bench.
Counsel for the parties makes a request to list the matter after four weeks.
List the matter after four weeks before appropriate Bench, as prayed.
(ASHOK KUMAR GAUR),J Monika/47-54 (Downloaded on 30/06/2019 at 04:48:22 AM) Powered by TCPDF (www.tcpdf.org)