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State of Assam - Section

Section 6 in Rules Under the Assam Temperance Act, 1926

6.

The demand at the head of Form A or Form B and the headings of the columns in Form A or Form B shall be printed (or legibly written) on the top of the form in English and in the principal vernacular or vernaculars of the district in which the Municipality or notified area is situated, and if the requisition consists more than one page, on each of such pages, for the purpose of this rule Assamese shall be considered to be the principal vernacular of the districts of Lakhimpur, Sibsagar, Darrang, Nowgong and Kamrup; Bengali, of the districts of Sylhet and Cachar; Assamese and Bengali of the district of Goalpara and Khasi and Bengali of the district of Khasi and Jaintia Hills.