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[Cites 0, Cited by 2] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(7) in The Tamil Nadu Civil Courts Act, 1873

(7)Notwithstanding the provision of sub-section (6), any appeal from the decree or order of the Court of the Vacation Civil Judge shall, when such appeal is allowed by law, lie to the High Court.]