Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(f) in Punjab Urban Planning and Development Building Rules, 2018

(f)Height of booths/ Shops/ shop cum offices shall be governed by control sheets/zoning plan.