Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(a) in Nagpur Improvement Trust Land Disposal Rules, 1983 (a)the lessee fails or neglects to pay the premium or rent or commit breach of any of these rules or any of the conditions of lease, or
