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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(iii) in Mukhya Mantri Swavlamban Yojana, 2019

(iii)The Joint Director of Industries/Deputy Director of Industries/General Manager, DICs would scrutinize the proposal and prepare the Agenda for the meeting and would make all arrangements for conducting the District Level Committee (DLC) Meeting.