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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(3) in The Punjab Agricultural University Act, 1961

(3)There shall be a Director of Research responsible to the [Vice-Chancellor] [Substituted by Punjab Act 12 of 1965 section 9 (3).] and shall be appointed by the Vice-Chancellor in consultation with the Deans and with the approval of the Board.