Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(ii) in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003 (ii)Conveyance allowance: Rs.1000 (one thousand rupees) or the actual expenses incurred by him or
