Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(7) in Orissa Municipal Act, 1950 (7)The reservation of seats under Sub-section (1) and (2) shall cease to have effect on the expiration of the period specified in Article 334 of the Constitution.]
