Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115B(1)] [Section 115B] [Entire Act] State of Goa - Subsection Section 115B(1)(ii) in The Goa Panchayat Raj Act, 1994 (ii)members of the House of the People and the members of the Council of States who are registered as electors within the Taluka;