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Punjab-Haryana High Court

Vijay Kumar Mahajan And Others vs Union Of India And Anr on 24 May, 2023

Author: Vikas Bahl

Bench: Vikas Bahl

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH


                                                       DECIDED ON: 24.05.2023


              VIJAY KUMAR MAHAJAN AND OTHERS
                                                                .....PETITIONERS

                                                   VERSUS

              UNION OF INDIA AND ANOTHER                        .....RESPONDENTS

CORAM: HON'BLE MR. JUSTICE VIKAS BAHL.

authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh LAVISHA 2023.05.29 10:24 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh (VIKAS BAHL) LAVISHA 2023.05.29 10:24 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh