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[Cites 0, Cited by 0] [Section 23] [Entire Act]

NCT Delhi - Subsection

Section 23(8) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(8)The list of eligible persons shall be placed before the Selection Committee by the Secretary of the Commission within one (1) month from the last date for receipt of applications.