Section 40 in Rules of the High Court of Judicature for Rajasthan, 1952
40. Affidavits filed or presented in Courts.
- The provisions of rules 126. 129. 130 and 135 of Chapter IX shall, so far as may be. apply to an affidavit filed or presented in Court. Every such affidavit and every exhibit annexed thereto shall be marked with the particulars of the case of proceeding in which it is sworn.
