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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(XVI) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(XVI)borrow, with the prior approval of the State Government whether on the security of the property of the University or otherwise, money for the purposes of the University;