Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 8 in Punjab Preservation of Subsoil Water Act, 2009

8. Appeal.

- Any farmer, aggrieved by an order of the authorised officer, passed under sub section (3) of section 7, may prefer an appeal to the Collector within a period of thirty days from the date of passing the order.