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State of Uttar Pradesh - Section

Section 31 in The U.P. Minor Minerals (Concession) Rules, 1963

31. [ Conditions mentioned in this Chapter to apply to all leases. [Substituted by Notification No. 1956/LXXXVI-2017-57(Shamanaya)-2017, dated 14.8.2017 (w.e.f. 26.8.1963)]

- Every mining lease shall be subject to the conditions mentioned in this chapter which shall be deemed to be incorporated in every mining lease granted under these rules.]