Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(1)(c) in Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017

(c)An affidavit-cum- indemnity bond, in the format annexed at Annexure 2