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UT Ladakh - Section

Section 32 in The Probate and Administration Act, 1977

32. Administration during minority of several executors or residuary legatee.

- When there are two or more minor executors and no executor who has attained majority,or two or more residuary legatees and no residuary legatee who has attained majority, the grant snail be limited until one of them has attained his majority.