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State of Haryana - Section

Section 111 in The Punjab Agricultural Produce Markets Act, 1961

111. [ Eucalyptus and Poplar (excluding fire wood).

Note :- 'Firewood' means wood from 5 centimeter to 45 centimeter girth (over bark).][Substituted by Haryana Notification No. 17365-AS-I-2007/15468. Dated 5.9.2007.][Substituted by Haryana Act No. 37 of 2008.]