Madhya Pradesh High Court
Smt. Swati vs The State Of Madhya Pradesh on 9 July, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 33193 of 2022 (SMT. SWATI Vs THE STATE OF MADHYA PRADESH) Dated : 09-07-2022 Shri Shivendra Singh Rawat, learned counsel for the Petitioner.
Shri Vasmit Panot appearing on behalf of Advocate General. At the request of learned counsel for the applicant, list after one week.
(VIJAY KUMAR SHUKLA)
JUDGE
soumya
Signature Not Verified
VerifiedDigitally
Digitally signed by
SAN SOUMYA RANJAN
DALAI
Date: 2022.07.09
18:38:21 IST