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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(4) in Indian Forest Service (Departmental Examination) Rules, 1989

(4)An officer of the Indian Forest Service posted in Bihar outside the areas mentioned in Part I of Appendix II will be eligible to appear at the optional examination in the tribal language mentioned in Part II of Appendix II.