Himachal Pradesh High Court
Vishnu Dutt vs . Surender Dutt on 7 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Vishnu Dutt vs. Surender Dutt Criminal Revision No. 38 of 2021 .
07.04.2022 Present Mr. Mehar Chand Thakur, Advocate, for the petitioner.
Mr. Rupinder Singh, Advocate, for the respondent.
On account of compelling circumstances, petitioner has been not able to come present today. Learned counsel representing the petitioner states that remaining amount in terms of order dated 6.12.2021, shall be positively paid within a period of eight weeks.
List on 28.04.2022, on which date, petitioner shall remain present in the Court.
(Sandeep Sharma) Judge 7th April, 2022 (reena) ::: Downloaded on - 08/04/2022 20:11:31 :::CIS