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[Section 24]
[Entire Act]
State of Maharashtra - Subsection
Section 24(2) in The MIT Art, Design and Technology University Act, 2015
| (i) | the Vice-Chancellor | Chairperson ; |
| (ii) | Professor of each subject | Member ; |
| (iii) | one evaluation expert, co-opted by the Board ofExaminations | Member ; |
| (iv) | the Controller of Examinations | Member-Secretary. |